Notifications & Circulars Reserve Bank of India to Launch the Pilot Project for Public Tech Platform for Frictionless Credit (Reserve Bank of India) (14.08.2023)1. As part of the Statement on Developmental and Regulatory Policies released on August 10, 2023, Reserve Bank of India (RBI) has announced the develo....MANU/RPRL/0468/2023BankingRBI launches - UDGAM - Centralised Web Portal for searching Unclaimed Deposits (Reserve Bank of India) (17.08.2023)The Governor, Reserve Bank of India today launched a Centralised Web Portal UDGAM (Unclaimed Deposits - Gateway to Access inforMation). This portal ha....MANU/RPRL/0475/2023BankingEnforcement Date: Offshore Areas Mineral (Development and Regulation) Amendment Act, 2023 (Ministry of Mines) (17.08.2023)In exercise of the powers conferred by sub-section (2) of section 1 of the Offshore Areas Mineral (Development and Regulation) Amendment Act, 2023 (17....MANU/MINE/0010/2023Mines and MineralsEnforcement Date: Indian Institutes of Management (Amendment) Act, 2023 (Ministry of Human Resource Development) (16.08.2023)In exercise of the powers conferred by sub-section (2) of section 1 of the Indian Institutes of Management (Amendment) Act, 2023 (23 of 2023), the Cen....MANU/HRDT/0008/2023CivilExtension of last date to receive comments on TRAI's supplementary consultation paper on data communication services (Press Information Bureau) (17.08.2023)Telecom Regulatory Authority of India (TRAI) released a supplementary consultation paper on 'Data communication services between aircraft and ground s....MANU/PIBU/2807/2023Media and CommunicationGuidelines under Clause (10D) of Section 10 of the Income-tax Act, 1961 (Ministry of Finance ) (16.08.2023)1. Clause (10D) of section 10 of the Income-tax Act, 1961 (the Act) provides for income-tax exemption on any sum received under a life insurance polic....MANU/DTCR/0015/2023Direct Taxation