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Bombay HC: Courts Cannot Mandate Mediation under Mediation Act 2023 Without Mutual Consent  ||  Kerala HC: Embassy NOC Not Required For Indian-Foreigner Marriage under Special Marriage Act  ||  MP High Court: Penalty May Stand if Misconduct is Proven, Even if Inquiry is Vitiated  ||  Bombay High Court: Lilavati Trust FIR Against HDFC Bank CEO Driven by Personal Vendetta  ||  Supreme Court: Register Entry Not Required To Pursue Oppression/Mismanagement Claims  ||  Supreme Court: Lifting Corporate Veil May Include Group Assets in Holding Company’s CIRP  ||  Allahabad HC: MPs, Judges and Ministers May Use ‘Hon’ble’; Civil Servants are Not Entitled to it  ||  Calcutta HC: Salary Withholding and Harassment Claims are Not Defamation Without Reputational Harm  ||  Gauhati HC: Officer Resigning Without New Govt Appointment Cannot Claim Pension under Assam Service  ||  MP HC: Attachment & Auction are Quasi-Judicial Duties of Tehsildar; Action Invalid Without Mala Fide    

Notifications & Circulars

  • Facility to remedy erroneous transfers in Demat accounts  (Securities and Exchange Board of India) (08.08.2023)
    1. SEBI, vide circular no. SEBI/HO/MIRSD/MIRSD-PoD-1/P/CIR/2023/71 dated May 17, 2023, titled "Master Circular for Stock Brokers" has, inter alia, spe....
    MANU/SMIS/0074/2023
    Capital Market
  • Reduction of Timeline for Listing of Shares in Public Issue from Existing T+6 Days To T+3 Days  (Securities and Exchange Board of India) (09.08.2023)
    . Consequent to extensive consultation with the market participants and considering the public comments received pursuant to consultation paper on the....
    MANU/SSMD/0031/2023
    Capital Market
  • Mandatory Safety Audits  (Press Information Bureau) (10.08.2023)
    Road Safety audit (RSA) is an essential part of any National Highway development project. RSA is carried out at different stages namely during design,....
    MANU/PIBU/2745/2023
    Motor Vehicles
  • Schemes to Support MSMEs  (Press Information Bureau) (10.08.2023)
    The Micro, Small and Medium Enterprises (MSMEs) sector plays an important role in the growth of the Indian economy. As per the latest information rece....
    MANU/PIBU/2721/2023
    Commercial
  • Digitalization of Supreme Court and High Court Records  (Press Information Bureau) (10.08.2023)
    Digitization of court records is an administrative matter falling under the domain of the respective High Courts and the Supreme Court of India and th....
    MANU/PIBU/2725/2023
    Civil
  • Technical Guidance in respect of Indian Risk Based Capital Framework - Quantitative Impact Study-1  (Insurance Regulatory and Development Authority) (10.08.2023)
    1. This circular is issued in exercise of powers conferred by Section 14 (2) (e) of the Insurance Regulatory and Development Authority Act, 1999.
    <....
    MANU/IRDA/0053/2023
    Insurance

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