Notifications & Circulars Leviability of Service Tax on declared service "Agreeing to obligation to refrain from an act, or to tolerate an act or situation, or to do an act" under Section 66E(e) of Finance Act, 1994 (Ministry of Finance ) (28.02.2023)1. An issue has arisen on the levy of service tax on liquidated damages arising out of breach of contract, forfeiture of salary or payment of bond amo....MANU/DSTX/0003/2023Goods and Services TaxCompletion of Data Entry in DIGIT (Ministry of Finance ) (28.02.2023)1. Reference is invited to CBIC Instruction No. 06/2018-Customs dated 02.04.2018 regarding completion of data entry in DIGIT. As per said instructions....MANU/CUST/0020/2023ExciseSectoral Deployment of Bank Credit - January 2023 (Reserve Bank of India) (28.02.2023)Data on sectoral deployment of bank credit for the month of January 20231 collected from 40 select scheduled commercial banks, accounting for about 93....MANU/RPRL/0133/2023BankingRBI launches the March 2023 round of Consumer Confidence Survey (Reserve Bank of India) (01.03.2023)The Reserve Bank of India has been regularly conducting Consumer Confidence Survey (CCS). The March 2023 round of the survey is being launched. The su....MANU/RPRL/0138/2023BankingUnion Cabinet approves contract signing with L&T for three Cadet Training Ships, worth over Rs. 3,100 crore, under Buy (Indian-IDDM) category (Press Information Bureau) (01.03.2023)The Union Cabinet has accorded approval to sign a contract with Larsen & Toubro Limited (L&T) for acquisition of three Cadet Training Ships, at an ove....MANU/PIBU/0853/2023Commercial