Notifications & Circulars Pay fixation matters relating to BSNL absorbed employees-Issue of increment on regular promotion to a scale (Ministry of Communications) (20.02.2023)1. This refers to DoT orders of even number dated 05.07.2017 and 17.05.2018 on the above mentioned subject. (Copies enclosed) 2. The issue r....MANU/MCOM/0012/2023ServiceAmendment in Circular No. 25/2016-Customs dated 08.06.2016 for including details of ex-bond Bill of Entry/Shipping Bill in Form A (Ministry of Finance ) (21.02.2023)1. The Circular No. 25/2016-Customs dated 08.06.2016 prescribes 'Form A' regarding maintenance of records in relation to warehoused goods for the purp....MANU/CUCR/0004/2023ExciseExtension of Time for filing of 45 company e-Forms, PAS-03 and SPICE+Part A in MCA 21 Version 3.0 without additional fee (Ministry of Corporate Affairs) (21.02.2023)1. Due to change in way of filing in Version-3, including fresh process of registration of users on MCA-21 and process of stabilization of 45 forms la....MANU/DCAF/0018/2023Company 2nd International Research Conference on Insolvency and Bankruptcy being organized by IBBI from 23rd - 25th February 2023 (Insolvency and Bankruptcy Board of India) (21.02.2023)1. The Insolvency and Bankruptcy Board of India (IBBI) in collaboration with the Indian Institute of management, Bangalore (IIMB) is organizing the se....MANU/NMIC/0047/2023InsolvencyAmendment in Circular No. 26/2016-Customs dated 09.06.2016 (Ministry of Finance ) (21.02.2023)1. Para 4.1 of Circular 26/2016-Customs dated 09.06.2016 provides for a centralized system of antecedent verification of the applicants of license und....MANU/CUCR/0005/2023CustomsAdvisory for SEBI Regulated Entities (REs) regarding Cybersecurity best practices (Securities and Exchange Board of India) (22.02.2023)1. Financial sector organizations, stock exchanges, depositories, mutual funds and other financial entities have been experiencing cyber incidents whi....MANU/SMIS/0014/2023Capital Market