Notifications & Circulars Firewall between Credit Rating Agencies and their Affiliates (Securities and Exchange Board of India) (21.09.2022)I. SEBI (Credit Rating Agencies) Regulations, 1999 ("CRA Regulations") provide for a principle-based regulation of Credit Rating Agencies (CRAs) focus....MANU/SCRR/0003/2022Capital MarketRBI announces rate of interest on Government of India Floating Rate Bond 2033 (Reserve Bank of India) (21.09.2022)The rate of interest on Government of India Floating Rate Bond 2033 (GOI FRB 2033) applicable for the half year September 22, 2022 to March 21, 2023 s....MANU/RPRL/0423/2022BankingCEA brings out Draft Resource Adequacy framework for reliable and secured power supply (Press Information Bureau) (22.09.2022)Shri Krishan Pal Gujar, Minister of State for Power & Heavy Industries inaugurated a workshop on "Resource Adequacy- Need and way forward" organized b....MANU/PIBU/3956/2022ElectricityIssue and listing of Commercial Paper by listed REITs (Securities and Exchange Board of India) (22.09.2022)1. In terms of Reserve Bank Commercial Paper Directions, 2017 dated August 10,2022 Real Estate Investment Trust (REIT) having net worth of INR 100 Cro....MANU/SIPM/0017/2022Capital MarketRBI cancels the licence of The Laxmi Co-operative Bank Limited, Solapur, Maharashtra (Reserve Bank of India) (22.09.2022)Today, the Reserve Bank of India (RBI), vide order dated September 14, 2022, has cancelled the licence of "The Laxmi Co-operative Bank Limited, Solapu....MANU/RPRL/0427/2022BankingClassification of goods that undertake lifting and handling functions and have mobility as a function (Ministry of Finance ) (22.09.2022)1. Various references have been received in the Board regarding the classification of the goods referred as Truck Cranes or All Terrain Cranes. These ....MANU/CUCR/0020/2022Goods and Services Tax