Notifications & Circulars International Financial Services Centres Authority grants recognition to NSE IFSC Clearing Corporation Limited for one year (International Financial Services Centres Authority) (26.05.2022)The International Financial Services Centres Authority, having considered the application for grant of recognition under Regulation 12 of the Internat....MANU/NMIC/0151/2022Commercial Guidelines on import of gold by Qualified Jewellers as notified by International Financial Services Centers Authority (IFSCA) (Reserve Bank of India) (25.05.2022)1. Directorate General of Foreign Trade (DGFT) formulate and implement the Foreign Trade Policy and Procedures in terms of Foreign Trade (Development ....MANU/APDR/0011/2022BankingSimplification of procedure and standardization of formats of documents for issuance of duplicate securities certificates (Securities and Exchange Board of India) (25.05.2022)1. SEBI has reviewed the process followed by the Registrars to an Issue and Share Transfer Agents ("RTAs") and the Issuer companies for issuance of du....MANU/SSMD/0021/2022Capital MarketDeposit of tax during the course of search, inspection or investigation (Ministry of Finance ) (25.05.2022)1. During the course of search, inspection or investigation, sometimes the taxpayers opt for deposit of their partial or full GST liability arising ou....MANU/GSCU/0004/2022ExciseBharat Bill Payment System - Amendment to guidelines (Reserve Bank of India) (26.05.2022)1. This has reference to the guidelines on Bharat Bill Payment System (BBPS) issued by the Reserve Bank of India (RBI) vide circular DPSS.CO.PD.No.940....MANU/RMIC/0099/2022BankingNotification issued pertaining to base premium for third party insurance for unlimited liability (Press Information Bureau) (26.05.2022)The Ministry of Road Transport and Highways, in consultation with the Insurance Regulatory and Development Authority of India, has published Motor Veh....MANU/PIBU/2364/2022Motor VehiclesCentral Government makes amendments in the notification of the Government of India, Ministry of Finance (Department of Revenue), No. 73/2017-Central Tax, dated the 29th December, 2017 (Ministry of Finance ) (26.05.2022)In exercise of the powers conferred by section 128 of the Central Goods and Services Tax Act, 2017 (12 of 2017), the Central Government, on the recomm....MANU/CGST/0008/2022Goods and Services Tax