Notifications & Circulars Clarification regarding extension of time limit to apply for revocation of cancellation of registration in view of Notification No. 34/2021-Central Tax dated 29th August, 2021 (Ministry of Finance ) (06.09.2021)1. Vide Circular No. 148/04/2021-GST, dated 18th May, 2021, detailed guidelines for implementation of the provision of extension of time limit to appl....MANU/GSCU/0014/2021Goods and Services TaxImplementation of MoU between Government of Republic of India and Government of Republic of Malawi for import of pigeon peas from Malawi (Ministry of Commerce and Industry) (06.09.2021)1. In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy (2015-2020) and in continuation of Public Notice No. 8/20....MANU/DGFT/0113/2021Commercial Introduction of T+1 rolling settlement on an optional basis (Securities and Exchange Board of India) (07.09.2021)1. SEBI, vide circular no. SMD/POLICY/Cir-/03 dated February 6, 2003, shortened the settlement cycle from T+3 rolling settlement to T+2 w.e.f. April 0....MANU/SDEP/0009/2021Capital MarketNotification under Securities and Exchange Board of India (Certification of Associated Persons in the Securities Markets) Regulations, 2007 (Securities and Exchange Board of India) (07.09.2021)In terms of Regulation 3 of the Securities and Exchange Board of India (Certification of Associated Persons in the Securities Markets) Regulations, 20....MANU/SREG/0055/2021Capital MarketEnhancement to tokenisation of card transactions (Reserve Bank of India) (07.09.2021)The Reserve Bank of India (RBI) has today announced the following enhancements to the extant framework on card tokenisation services: a. t....MANU/RPRL/0130/2021BankingPermitting Card-on-File Tokenisation (CoFT) services in Tokenisation - Card transactions (Reserve Bank of India) (07.09.2021)This is with reference to circular DPSS.CO.PD No.1463/02.14.003/2018-19 dated January 8, 2019 on "Tokenisation - Card transactions", permitting author....MANU/RMIC/0121/2021Banking