Notifications & Circulars Directions under Section 35A read with Section 56 of the Banking Regulation Act, 1949 - Mantha Urban Co-operative Bank Limited, Mantha, District: Jalna, Maharashtra - Extension of period (Reserve Bank of India) (16.08.2021)The Reserve Bank of India, in the public interest, had issued Directions to Mantha Urban Co-operative Bank Limited, Mantha, District: Jalna, Maharasht....MANU/RPRL/0116/2021BankingDe-notification of Inland Container Depots/Container Freight Stations/Air Freight Stations (Ministry of Finance ) (16.08.2021)1. It has come to the notice of the Board that difficulties are being faced by the custodians of Inland Container Depots (ICDs) and Container Freight ....MANU/CUCR/0021/2021CustomsPenalty for repeated delivery default (Securities and Exchange Board of India) (17.08.2021)1. SEBI had stipulated delivery default norms vide Circular SEBI/HO/CDMRD/DRMP/CIR/P/2021/35 dated March 23, 2021. It is felt that there is a need to ....MANU/SDER/0010/2021Capital MarketReserve Bank of India introduces the Financial Inclusion Index (Reserve Bank of India) (17.08.2021)As announced in the Statement on Developmental and Regulatory Policies in the first Bi-monthly Monetary Policy Statement for 2021-2022 dated April 07,....MANU/RPRL/0117/2021BankingProcedure and criteria for submission and approval of applications for export of COVID-19 Rapid Antigen Testing kits (Ministry of Commerce and Industry) (17.08.2021)1. Reference is invited to DGFT Notification No. 18/2015-20 dated 16.08.2021 restricting the export of COVID-19 Rapid Antigen Testing kits. ....MANU/DGFT/0106/2021Commercial Scheme Guidelines for remission of duties and taxes on exported products (Ministry of Commerce and Industry) (17.08.2021)1. In exercise of the powers conferred by Section 5 of the Foreign Trade (Development and Regulation) Act, 1992 read with Para 1.02 of the Foreign Tra....MANU/DGFT/0105/2021Customs