Notifications & Circulars Strict implementation of the import policy i.r.t. transmission apparatus incorporating reception apparatus (ITC HS Code-8525 60 00), by the Customs Authorities (Ministry of Finance ) (11.08.2021)1. Reference is invited to F. No. P-11014/04/2013-PP(Vol-1) dated 12th July, 2021 issued by DWA (Regulation), Wireless Coordination and Planning Wing,....MANU/CUST/0065/2021CustomsAmendment in import policy of Integrated Circuits (ICs) and incorporation of policy condition for different HS Codes of Chapter 85 of ITC (HS), 2017, Schedule-I (Import Policy) (Ministry of Commerce and Industry) (09.08.2021)In exercise of powers conferred by Section 3 read with Section 5 & Section 9 of FT (D&R) Act, 1992, read with paragraph 1.02 and 2.01 of the Foreign T....MANU/DGFT/0100/2021CustomsCalendar spread margin benefit in commodity futures contracts (Securities and Exchange Board of India) (09.08.2021)1. SEBI had prescribed norms, inter-alia, for providing margin benefit on calendar spread positions in commodity futures contracts vide circular SEBI/....MANU/SDER/0009/2021Capital MarketRationalisation of Overseas Investment Regulations under FEMA, 1999 - Draft rules/regulations for comments (Reserve Bank of India) (09.08.2021)Overseas Investments and acquisition of immovable properties outside India by persons resident in India is presently governed by the provisions contai....MANU/RPRL/0109/2021BankingMonitoring of availability of cash in ATMs (Reserve Bank of India) (10.08.2021)1. The Reserve Bank of India has a mandate to issue banknotes and the banks are fulfilling this mandate by dispensing banknotes to the public through ....MANU/RDCM/0008/2021BankingExim Bank's Government of India supported Line of Credit of USD 100 million to the Government of the Republic of Mauritius (Reserve Bank of India) (12.08.2021)Export-Import Bank of India (Exim Bank) has entered into an agreement dated February 19, 2021 with the Government of the Republic of Mauritius, for ma....MANU/APDR/0015/2021BankingRescindment of notification number 43/2016-Customs (ADD) dated the 8th August, 2016 (Ministry of Finance ) (12.08.2021)In exercise of the powers conferred by sub-sections (1) and (5) of section 9A of the Customs Tariff Act. 1975 (51 of 1975), the Central Government rev....MANU/CUSA/0044/2021Customs