Notifications & Circulars Cassette - swaps in ATMs (Reserve Bank of India) (12.07.2021)1.Please refer to circular RBI/2017-18/162/DCM (Plg.) No.3641/10.25.007/2017-18 dated April 12, 2018 on the captioned subject wherein banks were advis....MANU/RDCM/0007/2021BankingAmendment in format of ANF-2H and ANF-2I of HBP, 2015-2020-reducing regulatory compliance burden (Ministry of Commerce and Industry) (12.07.2021)In exercise of powers conferred under paragraph 2.04 of the Foreign Trade Policy 2015-2020, the Director General of Foreign Trade hereby revises the f....MANU/DGFT/0084/2021Commercial Extension of time limit for filing claims under the Transport and Marketing Assistance Scheme for specified agricultural products (Ministry of Commerce and Industry) (13.07.2021)In exercise of powers conferred under paragraph 2.04 of the Foreign Trade Policy 2015-2020, as amended from time to time, the Director General of Fore....MANU/DGFT/0085/2021Commercial Government approves continuation of rebate of State and Central taxes and Levies (RoSCTL) on export of apparel/ garments and made-ups (Press Information Bureau) (14.07.2021)The Union Cabinet chaired by the Prime Minister, Shri Narendra Modi ji has given its approval for continuation of Rebate of State and Central taxes an....MANU/PIBU/2664/2021CivilCentral Government hereby notifies 'Himachal Pradesh Computerization of Police Society'a body established by the State Government, in respect of the specified income arising to that body (Ministry of Finance ) (14.07.2021)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ....MANU/CBDT/0091/2021Direct TaxationCentral Government hereby notifies 'Haryana Labour Welfare Board' a Board constituted by the State Government, in respect of the specified income arising to that Board (Ministry of Finance ) (14.07.2021)In exercise of the powers conferred by clause (46) of section 10 of the Income-tax Act, 1961 (43 of 1961), the Central Government hereby notifies for ....MANU/CBDT/0090/2021Direct TaxationImplementation of RMS for processing of duty drawback claims (Ministry of Finance ) (15.07.2021)1. Risk Management System (RMS) in export was introduced with effect from 15.7.2013. In this regard, Board's Circular No. 23/2013-Customs dated 24.06.....MANU/CUCR/0016/2021Customs