Notifications & Circulars Merchant Shipping (Maritime Labour) Amendment Rules, 2021 (Ministry of Ports, Shipping and Waterways) (28.06.2021)In exercise of the powers conferred by section 218A read with section 457 of the Merchant Shipping Act, 1958 (44 of 1958), the Central Government, ha....MANU/SHIP/0029/2021Labour and IndustrialGuidelines under Section 194Q of the Income-Tax Act 1961 (Ministry of Finance ) (30.06.2021)1. Finance Act, 2021 inserted a new section 194Q in the Income-tax Act 1961 (hereinafter referred to as "the Act") which takes effect from 1st day of ....MANU/DTCR/0014/2021Direct TaxationElectricity (Rights of Consumers) Amendment Rules, 2021 (Ministry of Power) (29.06.2021)In exercise of the powers conferred by sub-section (1) read with clause (z) of sub-section (2) of section 176 of the Electricity Act, 2003 (Act 36 of ....MANU/POWR/0021/2021ElectricityCross margin in commodity index futures and its underlying constituent futures or its variants (Securities and Exchange Board of India) (29.06.2021)1. SEBI has prescribed norms, inter-alia, for providing margin benefit on spread positions in commodity futures contracts, vide various circulars. In ....MANU/SDER/0007/2021Capital MarketSea Cargo Manifest and Transhipment (Fourth Amendment) Regulations, 2021 (Ministry of Finance ) (30.06.2021)In exercise of the powers conferred by section 157, read with sections 30, 30A, 41, 41A, 53, 54, 56, sub-section (3) of section 98 and sub-section (2)....MANU/CUSN/0085/2021CustomsLife Insurance Corporation of India (Staff) Amendment Rules, 2021 (Ministry of Finance ) (30.06.2021)In exercise of the powers conferred by clause (cc) of sub-section (2) of section 48 of the Life Insurance Corporation Act, 1956 (31 of 1956), the Cent....MANU/FNSV/0039/2021InsuranceRelaxation on levy of additional fees in filing of certain Forms under the Companies Act, 2013 and LLP Act 2008-Extension of time (Ministry of Corporate Affairs) (30.06.2021)In continuation to this Ministry's General Circular No. 06/2021 dated 03.05.2021 and on account of requests for further extension of timelines specifi....MANU/DCAF/0059/2021Company Implementation of the Sea Cargo Manifest and Transhipment Regulations (Ministry of Finance ) (30.06.2021)1. Kind reference is invited to the Circular No. 43/2020-Customs dated 30th September 2021 on the implementation of Sea Cargo Manifest and Transhipmen....MANU/CUCR/0013/2021CustomsRBI releases the Financial Stability Report, July 2021 (Reserve Bank of India) (01.07.2021)The Reserve Bank released the 23rd issue of the Financial Stability Report (FSR), which reflects the collective assessment of the Sub-Committee of the....MANU/RPRL/0092/2021BankingInterest Equalization Scheme on pre and post shipment rupee export credit - extension (Reserve Bank of India) (01.07.2021)1. This is with reference to the instructions issued vide circular DOR.CRE.REC.06/04.02.001/2021-22 dated April 12, 2021. 2. Government of I....MANU/RMIC/0093/2021BankingPartial modification of notification number S.O. 1443(E), dated the 18th April, 2016 (Ministry of Finance ) (01.07.2021)In partial modification to the notification of the Government of India in the Ministry of Finance (Department of Financial Services), number S.O. 1443....MANU/FNSV/0041/2021Commercial Online filing of AEO T2 and AEO T3 applications: Launch of version 2.0 of web-application for filing, real-time monitoring, and digital certification (Ministry of Finance ) (01.07.2021)1. The AEO application processing for AEO T1 on the web-based portal www.aeoindia.gov.in has been functional since December 2018. To take this endeavo....MANU/CUCR/0014/2021Customs