Notifications & Circulars Government seeks comments/suggestions on proposed amendments in Consumer Protection Act by 6th July 2021 (Press Information Bureau) (21.06.2021)New business processes like E-commerce and other market developments have transformed the way Consumers make transactions these days. GOI has been hol....MANU/PIBU/2367/2021ConsumerCircular regarding use of functionality under Section 206AB and 206CCA of the Income-Tax Act, 1961 (Ministry of Finance ) (21.06.2021)1. Finance Act, 2021 inserted two new sections 206AB and 206CCA in the income-tax Act 1961 (hereinafter referred to as "the Act") which takes effect f....MANU/DTCR/0012/2021Direct TaxationCentral Government hereby declares the services engaged in the industry of defence establishments to be a public utility service for the purposes of Industrial Disputes Act, 1947 (Ministry of Labour and Employment) (21.06.2021)Whereas the Central Government is satisfied that the public interest so requires that the services engaged in the industry of defence establishments, ....MANU/LABR/0046/2021Labour and IndustrialApplicability of Central Excise exemption on Ethanol/ Methanol blended Petrol, and high-speed diesel blended with bio-diesel, when blending is done within the refinery (Ministry of Finance ) (22.06.2021)1. References have been received seeking clarification on applicability of exemption from Basic Excise duty and other cesses, under different notifica....MANU/EXCR/0002/2021ExciseCCI approves acquisition of additional equity shareholding by Heineken International B.V. of United Breweries Limited (Press Information Bureau) (22.06.2021)The Competition Commission of India (CCI) approves acquisition of additional equity shareholding by Heineken International B.V. ("HIBV") of United Bre....MANU/PIBU/2380/2021MRTP/ Competition LawsMemorandum of Understanding (MoU) between Government of the Republic of India and the Government of the Republic of Malawi for import of toor (Ministry of Commerce and Industry) (24.06.2021)1. In exercise of powers conferred under paragraph 1.03 and 2.04 of the Foreign Trade Policy (2015-2020) and in accordance with the Memorandum of Unde....MANU/DGFT/0071/2021Commercial