Notifications & Circulars Amendment in notification number S.O. 2655(E), dated the 23rd September, 2015 (Ministry of Fisheries, Animal Husbandry and Dairying) (25.03.2021)S.O.1355(E).--In exercise of the powers conferred by section 3 of the Livestock Importation Act, 1898 (9 of 1898), the Central Government hereby makes....MANU/AHDF/0002/2021CivilAppointment of Election Officer to conduct 13th council elections of Indian Institute of Insurance Surveyors and Loss Assessors for 1/3rd members who are due to retire on 28th July 2021 (Insurance Regulatory and Development Authority) (24.05.2021)Authority hereby appoints Ms. Nimisha Srivastava, DGM, IRDAI as the Election Officer for conducting the 13th Council Elections for 1/3rd vacancy arisi....MANU/IRDA/0066/2021InsuranceProcedure for exercise of option under sub-section (1) of Section 245M and intimation thereof by furnishing and upload of Form No. 34BB under sub-Rule (1) of Rule 44DA of Income-Tax Rules, 1962 (Ministry of Finance ) (24.05.2021)In exercise of the powers conferred by the Department of Revenue, Ministry of Finance, under sub-rule (3) and sub-rule (4) of Rule 44DA of the Income-....MANU/CBDT/0075/2021Direct TaxationClarification regarding the limitation time for filing of appeals before the CIT (Appeals) under the Income-Tax Act, 1961 (Ministry of Finance ) (25.05.2021)1. The Central Board of Direct Taxes has issued Circular No. 8 of 2021 on 30th April 2021 providing various relaxations till 31st May 2021 including e....MANU/DTCR/0011/2021Direct TaxationBicycles-Retro Reflective Devices (Quality Control) Order, 2021 (Ministry of Commerce and Industry) (25.05.2021)S.O.2028(E).--In exercise of the powers conferred by sub-sections (1) and (2) of section 16 read with section 17 of the Bureau of Indian Standards Act....MANU/INDP/0022/2021Commercial DGFT import-exporter code services affected due to non-availability of PAN validation services from 01.06.2021 to 06.06.2021 (Ministry of Commerce and Industry) (26.05.2021)In reference to the Press release by Central Board of Direct Taxes on "Launch of new e-filing Portal of the Income Tax Department - Non-availability o....MANU/DGFT/0062/2021Commercial