Notifications & Circulars CBIC provides facilitation for exporters having IGST refund issues (Press Information Bureau) (22.02.2021)The Central Board of Indirect Taxes and Customs (CBIC) has extended the time limit for sanction of pending IGST refunds in such cases where records ha....MANU/PIBU/0805/2021Goods and Services TaxSupersession of Notification Number 17/2020-Central Tax, dated the 23rd March, 2020 (Ministry of Finance ) (23.02.2021)In exercise of the powers conferred by sub-section (6D) of section 25 of the Central Goods and Services Tax Act, 2017 (12 of 2017) (hereafter in this ....MANU/CGST/0003/2021Goods and Services TaxPre-Expiry Margin on commodities under Alternate Risk Management Framework (Securities and Exchange Board of India) (23.02.2021)1. SEBI vide Circular CIR/CDMRD/DRMP/01/2015 dated October 01, 2015 and SEBI/HO/CDMRD/DNPMP/CIR/P/2019/83 dated July 26, 2019, inter alia, had prescri....MANU/SDER/0003/2021Capital MarketThree Patents filed by NMPB, MoA as part of sponsored research projects (Press Information Bureau) (24.02.2021)The National Medicinal Plants Board (NMPB), Ministry of AYUSH has initiated a special drive to identify the patentable projects which were / are spons....MANU/PIBU/0826/2021Intellectual Property Rights CCI approves acquisition of API Holdings Private Limited equity shareholding by CDPQ Private Equity Asia Pte Ltd (Press Information Bureau) (23.02.2021)The Competition Commission of India (CCI) approves acquisition by CDPQ Private Equity Asia Pte. Ltd. ('CDPQ/Acquirer') of equity shareholding of API H....MANU/PIBU/0812/2021MRTP/ Competition LawsSession on “Encouraging R&D in Telecom and Broadcasting Sectors” (Telecom Regulatory Authority of India) (24.02.2021)Telecom Regulatory Authority Of India (TRAI), conducted an online Brainstorming session on "Encouraging Research & Development in Telecom and Broadcas....MANU/TRAI/0007/2021Media and Communication