Notifications & Circulars Budget 2021-22 augments capital of SECI and IREDA to promote development of RE sector (Press Information Bureau) (09.02.2021)Finance Minister Smt. Nirmala Sitharaman in her budget speech 2021-22 announced capital Augmentation of Solar Energy Corporation of India Limited (SEC....MANU/PIBU/0591/2021CivilCoir Industry set to cross a new high in fortunes even amidst Covid-19 (Press Information Bureau) (09.02.2021)Despite COVID - 19, the export of Coir and Coir products from India during the first half of the year 2020-21 registered Rs. 1662.43 crore with an inc....MANU/PIBU/0596/2021Commercial Revised disclosure formats under Regulation 7 of SEBI (Prohibition of Insider Trading) Regulations, 2015 (Securities and Exchange Board of India) (09.02.2021)1. SEBI, vide Circular nos. CIR/ISD/01/2015 dated May 11, 2015 and CIR/ISD/02/2015 dated September 16, 2015, had specified the formats for disclosures....MANU/SDIP/0001/2021Capital MarketIssuance of digital insurance policies by insurance companies via Digilocker (Insurance Regulatory and Development Authority) (09.02.2021)1. Digilocker is an initiative under the Digital India program by the Government of India where citizens can get authentic documents/certificate in di....MANU/IRDA/0009/2021InsuranceStandard Operating Procedure (SOP) for implementation of the provision of suspension of registrations under sub-rule (2A) of Rule 21A of CGST Rules, 2017 (Ministry of Finance ) (11.02.2021)As you are aware that vide notification No. 94/2020- Central Tax, dated 22.12.2020, sub-rule (2A) has been inserted to rule 21A of the Central Goods a....MANU/GSCU/0001/2021Goods and Services TaxCentral Government hereby declares the services in the Bank Note Paper Mill India Private Limited, Mysore, Karnataka to be a public utility service for the purposes of Industrial Disputes Act, 1947 (Ministry of Labour and Employment) (11.02.2021)Whereas the Central Government is satisfied that the public interest so requires that the services in the Bank Note Paper Mill India Private Limited, ....MANU/LABR/0010/2021Labour and IndustrialProducer Companies Rules, 2021 (Ministry of Corporate Affairs) (11.02.2021)In exercise of the powers conferred by sub-section (4) of section 378H and sub-section (1) of section 378ZL read with sub-sections (1) and (2) of sect....MANU/DCAF/0020/2021Company