Notifications & Circulars Finance Minister Smt Nirmala Sitharaman inaugurates the Chennai Bench of National Company Law Appellate Tribunal (Press Information Bureau) (25.01.2021)Union Minister for Finance and Corporate Affairs Smt. Nirmala Sitharaman inaugurated the Chennai Bench of National Company Law Appellate Tribunal (NCL....MANU/PIBU/0260/2021CivilRBI Working Paper No 02/2021: Regional Economic Convergence in the Manufacturing Sector: An Empirical Reflection (Reserve Bank of India) (25.01.2021)Today the Reserve Bank of India placed on its website a Working Paper titled "Regional Economic Convergence in the Manufacturing Sector: An Empirical ....MANU/RPRL/0015/2021BankingGreen tax to be imposed on older vehicles soon, to clean up the environment by phasing out unfit and polluting vehicles (Press Information Bureau) (25.01.2021)The Union Minister for Road Transport and Highways Sh. Nitin Gadkari has approved a proposal to levy a "Green Tax" on old vehicles which are polluting....MANU/PIBU/0266/2021EnvironmentOpening of technical bids for auction of Coal mines for sale of coal (Press Information Bureau) (28.01.2021)The auction process of 4 coal mines (Chendipada & Chendipada-II, Kuraloi (A) North and Seregarha) for sale of coal was launched by the Nominated Autho....MANU/PIBU/0284/2021Commercial National Marine Turtle Action Plan launched (Press Information Bureau) (28.01.2021)Considering the need to have a conservation paradigm for marine mega fauna and marine turtles, the Ministry of Environment Forest and Climate Change (....MANU/PIBU/0279/2021CivilAmendment in notification number 3/2018- Customs (ADD), dated the 23rd January, 2018 (Ministry of Finance ) (28.01.2021)Whereas, the designated authority vide initiation notification number 7/22/2020-DGTR, dated the 5th August, 2020, published in the Gazette of India, E....MANU/CUSA/0002/2021CustomsAmendment in import policy of Coal and incorporation of policy condition No 7 in Chapter 27 of ITC (HS), 2017, Schedule-I (Import Policy) (Ministry of Commerce and Industry) (28.01.2021)1. In exercise of powers conferred by Section 3 & 9 of FT (D&R) Act, 1992, read with paragraph 1.02 and 2.01 of the Foreign Trade Policy, 2015-2020, a....MANU/DGFT/0009/2021Customs