Tenancy is permissive, tenant cannot claim adverse possession (Brij Narayan Shukla (D) Thr. Lrs. vs Sudesh Kumar Alias Suresh Kumar Thr. Lrs. & Ors. (Neutral Citation: 2024 INSC 9))(Supreme Court) (03.01.2024)The Plaintiff is in appeal assailing the correctness of the judgment passed by the Allahabad High Court allowing Second Appeal whereby, both the judgm....