Highlights RBI finalises the framework for recognising Self-Regulatory Organisations (SRO) for its Regulated Entities Reserve Bank of India has finalised the Omnibus Framework for recognising Self-Regulatory Organisati.....
Latest News AP HC: Compensation Can’t be Increased in an Appeal for Reduction of Compensation by Owner/Insurer(22.03.2024) CESTAT: Demand of Excise Duty Not Payable on Waste and Scrap Packing Material if Travels Beyond SCN(22.03.2024) SC: Admission Can’t be Denied to Domicile of State on The Ground of Parent Posted Outside State(22.03.2024) SC: Creating Enmity & Disharmony Between Two Communities Necessary for Offence Under Section 153 IPC(22.03.2024)
JUDGMENTS Where addition is made purely on estimate basis, no penalty is leviable(21.03.2024) Present appeal by the assessee is directed against the order of Commissioner of Income Tax (Appeals)..... Clandestine removal is a charge and has to be proved with all other concerned activities(18.03.2024) In facts of present case, the Appellants are engaged in the manufacture of copper ingots and are ava..... Assessee is deemed to have passed on the full incidence of service tax refund to the service receiver unless the contrary is proved(21.03.2024) The Appellant has assailed the order-in-appeal, whereby the rejection of the refund claim on the gro.....
INTERNATIONAL CASES An accused can be convicted on the evidence of a competent single witn.....(19.03.2024) The Appellant and his co-accused were convicted in the Regional Court, Johannesburg on a count of ro.....
NOTIFICATIONS & CIRCULARS Changes in origin declaration .....(18.03.2024) 1. It is hereby informed to all concerned that the United Kingdom (UK) has replaced its existing origin declaration process under Generalized Scheme o..... RBI organises Annual Conferenc.....(19.03.2024) The Reserve Bank of India organised the Annual Conference of RBI Ombudsmen, on March 15, 2024 in Mumbai. The theme of the conference was "Protecting t..... Central Government directs spe.....(19.03.2024) Whereas, the Convention between the Government of the Republic of India and the Kingdom of Spain for the avoidance of double taxation and the preventi.....
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