Highlights Ministry of Commerce and Industry launches US Startup - SETU The Minister of Commerce and Industry, Consumer Affairs, Food and Public Distribution and Textiles, .....
Latest News NCDRC: No Right to Re-Approach NCDRC Once Complaint is Withdrawn to Move RERA(09.09.2022) SC: Undue Sympathy for Accused While Sentencing May Affect People's Faith in Efficacy of Law(09.09.2022) SC: Delivering Used & Defective Car Against Booking for New Car is Unfair Trade Practice(09.09.2022) Bombay HC Takes Suo Moto Cognizance of Gadchiroli Elephants Shifting to Zoo(09.09.2022)
JUDGMENTS When assessee has wilfully and deliberately concealed income by not filing the Return of Income, assessee is liable for penalty(07.09.2022) The present appeal has been filed by the Revenue against the order passed by the Commissioner of Inc..... Extended period of limitation could not be invoked as intention to evade duty cannot be alleged against Assessee(05.09.2022) Present appeal has been filed by Nabros Pharma Pvt Ltd against confirmation of demand of service tax..... CENVAT credit is allowable on the inputs used in production of electricity which is supplied free of cost to the assessee's sister unit(06.09.2022) In present case, the Respondent is engaged in manufacture of Ferro Alloys falling under Chapter 72 o.....
INTERNATIONAL CASES Applicant for grant of special leave to appeal must show that there ar.....(06.09.2022) Present is an appeal against the refusal by the high court of the Appellant’s application for leave .....
NOTIFICATIONS & CIRCULARS CCI approves acquisition of st.....(05.09.2022) The Competition Commission of India (CCI) approves acquisition of stake in Apraava Energy Private Limited (Target) by CDPQ Infrastructures Asia II Pte..... Two Memorandum of Understandin.....(06.09.2022) Following the visit of Multi-sectoral scoping Indian Railways delegation to Bangladesh in April 2022 and the recent meeting between Minister of Railwa..... Coal Ministry reviews non-oper.....(06.09.2022) The status of 20 non-operational captive and commercial coal blocks of Jharkhand state was reviewed by Additional Secretary & Nominated Authority of t.....
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