Highlights CBDT extends due dates for filing of Income Tax Returns CBDT extends due dates for filing of Income Tax Returns and various reports of audit for the Assessm.....
Latest News NCLAT Refuses to Grant Interim Relief to Amazon Against CCI Order Suspending Deal(14.01.2022) SEBI Bans 6 Individuals for Indulging in Stock Price Manipulation(14.01.2022) SC: Taking Custody of Jewellery for Safety Cannot Constitute Cruelty Under Section 498A IPC(14.01.2022) SC: Any Premises Belonging to Council of Scientific and Industrial Research is Public Premises(14.01.2022)
JUDGMENTS Where the charge is not properly set out in the notice under Section 274 of IT Act, the penalty order gets vitiated(10.01.2022) The assessee was subjected to Survey action under Section 133A of the Income-tax Act, 1961 (IT Act),..... Power of reopening of the assessment cannot be exercised for solely to verify the claim(10.01.2022) Assessee is an individual who is stated to be having income from business, house property, capital g..... Failure of the claimants to produce evidence in support of the income of the deceased does not justify adoption of the lowest tier of minimum wage while computing the income(10.01.2022) Present appeal is directed against a judgment and award in Application passed by learned Member, Mot.....
INTERNATIONAL CASES The right to privacy is not sacrosanct, it must be balanced with the r.....(10.01.2022) The issue before the present Court was whether the publication of the Facebook posts by Mr. Smuts is.....
NOTIFICATIONS & CIRCULARS Directions under Section 35A r.....(10.01.2022) The Reserve Bank of India, in the public interest, had issued directions to Independence Co-operative Bank Ltd., Nashik, Maharashtra in exercise of po..... Reserve Bank of India imposes .....(10.01.2022) The Reserve Bank of India (RBI) has imposed, by an order dated January 4, 2022, a monetary penalty of Rs. 1.00 lakh (Rupees one lakh only) on Gayatri ..... Framework for operationalizing.....(10.01.2022) 1. SEBI Board in its meeting held on September 28, 2021 approved the framework for Gold Exchange and SEBI (Vault Managers) Regulations, 2021. .....
ARCHIVE January February March April May June July August September October November December 2014 2015 2016 2017 2018 2019 2020 2021 2022 2023 2024 • e-ROUNDUP dated 15 April 2024• e-ROUNDUP dated 8 April 2024• e-ROUNDUP dated 1 April 2024• e-ROUNDUP dated 26 March 2024• e-ROUNDUP dated 18 March 2024• e-ROUNDUP dated 11 March 2024• e-ROUNDUP dated 4 March 2024