Highlights RBI releases framework for facilitating small value digital payments in offline mode RBI releases guidelines for facilitating small value digital payments in offline mode. With technolo.....
Latest News Supreme Court: Tribunals Decision Can Be Examined Only By Territorial Jurisdiction High Court(07.01.2022) Delhi HC Directs Income Tax Department To Reconsider The Issuance of Certificate With NIL Deduction(07.01.2022) Karnataka High Court: ED Can Probe A Case Throughout India Under PMLA(07.01.2022) CESTAT Grants Partial Relief To Bata On Issue Of Denial Of CENVAT Credit(07.01.2022)
JUDGMENTS Insolvency resolution process has to be completed within 330 days maximum, but in exceptional cases, the period can be extended by Adjudicating Authority/Appellate Tribunal(04.01.2022) Present Appeals have been filed against judgment passed by the National Company Law Tribunal, Mumbai..... Only on the basis of statement of third party, no demand could be made(06.01.2022) The Appellant is engaged in the manufacture of M.S. Ingots, which are dutiable and is registered wit..... Provisions of Section 9D of the Central Excise Act, 1944 are mandatory in nature and have to be followed by the Adjudicating Authority, the absence of which vitiates the adjudicating process(06.01.2022) The Appellant is a trader of Iron & Steel products and is engaged in purchase and sale of CTD/TMT ba.....
INTERNATIONAL CASES The Court may grant the injunction if it is necessary to maintain the .....(04.01.2022) The Applicant, Ben William Falconer, has brought an application for judicial review in which he chal.....
NOTIFICATIONS & CIRCULARS Clarification for submission o.....(03.01.2022) 1. SEBI vide Circular No. SEBI/HO/CFD/DIL1/CIR/P/2020/249 dated November 16, 2021 and Circular No. SEBI/HO/CFD/DIL2/CIR/P/2021/659 dated November 18, ..... Options on commodity futures -.....(03.01.2022) 1. SEBI vide Circular no. SEBI/HO/CDMRD/DMP/CIR/P/2017/55 dated June 13, 2017, permitted Commodity Derivatives Exchanges to introduce trading in Optio..... Notification of Interest on de.....(04.01.2022) It is hereby notified that the deposits made under the Special Deposit Scheme for Non-Government Provident, Superannuation and Gratuity Funds, announc.....
ARCHIVE January February March April May June July August September October November December 2014 2015 2016 2017 2018 2019 2020 2021 2022 2023 2024 • e-ROUNDUP dated 26 March 2024• e-ROUNDUP dated 18 March 2024• e-ROUNDUP dated 11 March 2024• e-ROUNDUP dated 4 March 2024• e-ROUNDUP dated 26 February 2024• e-ROUNDUP dated 19 February 2024• e-ROUNDUP dated 12 February 2024• e-ROUNDUP dated 5 February 2024