MANU/HOME/0110/2019

Ministry : Ministry of Home Affairs

Notification No. : SO2938(E)

Date of Notification : 14.08.2019

Date of Publication : 14.08.2019

Subject: Administrative

Enforcement date of Unlawful Activities Prevention (Amendment) Act, 2019

S.O.2938(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Unlawful Activities Prevention (Amendment) Act, 2019 (28 of 2019), the Central Government hereby appoints the 14th August, 2019, as the date on which the provisions of the said Act shall come into force.

[F. No. 11011/25-A/2013/NIA]
PIYUSH GOYAL, Jt. Secy.