MANU/PIBU/0457/2016

Department/Board : Press Information Bureau

Date : 25.05.2016

Cabinet gives ex-post facto approval to the Amendment to The Institutes of Technology Act, 1961 for incorporation of six new IITs at Tirupati (AP), Palakkad (Kerala), Dharwar (Karnataka), Bhilai (Chhattisgarh), Goa, Jammu (JandK) and conversion of ISM, Dhanbad to an IIT under the Institutes of Technology Act, 1961

The Union Cabinet chaired by the Prime Minister Shri Narendra Modi today granted ex-post facto approval to the Amendment to The Institutes of Technology Act, 1961 for incorporation of six new IITs at Tirupati (AP), Palakkad (Kerala), Dharwar (Karnataka), Bhilai (Chhattisgarh), Goa, Jammu (J&K) and conversion of ISM, Dhanbad to an IIT under the Institutes of Technology Act, 1961

The approval will bring six new Indian Institutes of Technology within the ambit of The Institutes of Technology Act, 1961 and declaring them as the institutions of national importance. The above Amendment is also for conversion of ISM, Dhanbad into an IIT by bringing it into the ambit of the Institutes of Technology Act, 1961 and also declaring it as an institute of national importance.