MANU/CUSN/0049/2017

Ministry : Ministry of Finance

Department/Board : CBEC Customs Non-Tariff

Notification No. : 46/2017-Customs (N.T.)

Date : 11.05.2017

Notification/ Circulars Referred : Notification No. 129/2013-Customs (N.T.) dated 11.12.2013 MANU/CUSN/0228/2013

Citing Reference:
Notification No. 129/2013-Customs (N.T.) dated 11.12.2013 MANU/CUSN/0228/2013  Modified

Amendments in Notification No. 129/2013-Customs (N.T.) dated 11.12.2013

In exercise of powers conferred by sub-section (1) of section 4 and sub-section (1) of section 5 of Customs Act, 1962 (52 of 1962), the Central Board of Excise and Customs hereby makes the following amendments in the Notification No. 129/2013-Customs (N.T.) dated 11.12.2013 published in the official Gazette of India vide S.O. 3627 (E) dated 11.12.2013.

In the said notification, in the opening paragraph for the words "the Additional Commissioner of Customs (Preventive), New Custom House, Ballard Estate, Mumbai", the words, "the Additional/Joint Commissioner of Customs (Preventive), New Custom House, Near Indira Gandhi International Airport, New Delhi" shall be substituted.

[F. No. 437/50/2013-Cus IV]
(Z. R. Kamili)
Director (Customs)

Note.- The principal notification was issued vide Notification No. 129/2013-Customs (N.T.) dated 11.12.2013 and published in the official Gazette of India vide S.O. 3627 (E) dated 11.12.2013