MANU/HRDT/0008/2023

Ministry : Ministry of Education

Department/Board : Higher Education

Notification No. : SO3663(E)

Date of Notification : 16.08.2023

Date of Publication : 16.08.2023

Subject: Education

Industry: Education

Enforcement Date: Indian Institutes of Management (Amendment) Act, 2023

S.O.3663(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Indian Institutes of Management (Amendment) Act, 2023 (23 of 2023), the Central Government hereby appoints the 16th day of August, 2023 as the date on which the provisions of the said Act shall come into force.

[F. No. 8-19/2021-TS.V]
PURNENDU KISHORE BANERJEE,
Jt. Secy.