MANU/HRDT/0008/2023
Ministry : Ministry of Education
Department/Board : Higher Education
Notification No. : SO3663(E)
Date of Notification : 16.08.2023
Date of Publication : 16.08.2023
Subject: Education
Industry: Education
Enforcement Date: Indian Institutes of Management (Amendment) Act, 2023
S.O.3663(E).--In exercise of the powers conferred by sub-section (2) of section 1 of the Indian Institutes of Management (Amendment) Act, 2023 (23 of 2023), the Central Government hereby appoints the 16th day of August, 2023 as the date on which the provisions of the said Act shall come into force.
[F. No. 8-19/2021-TS.V]
PURNENDU KISHORE BANERJEE,
Jt. Secy.