MANU/COMM/0111/2023

Ministry : Ministry of Commerce and Industry

Department/Board : Directorate General of Trade Remedies

Notification From File No. : 06/13/2022-DGTR

Date : 11.07.2023

To,

All Interested Parties

Extension of the timeline for filing the questionnaire response in the case of Anti-dumping investigation on imports of Self-Adhesive Vinyl originating in or exported from China PR

(Case No. AD (OI)-13/2022)

1. With respect to the above-mentioned subj ect investigation, requests have been received from certain interested parties for granting an extension of the timeline for filing the response to the questionnaire.

2. The requests have been considered and it has been decided to grant an additional time of one week, i.e., up to 22 July 2023.

3. It is advised that all the interested parties file their response within the stipulated time as extended above. The investigation is time bound, therefore, no request for further extension of time would be considered by the Authority.

4. This issue with the approval of the Designated Authority.

Sd/-
Devender Singh
Deputy Director General
(Foreign Trade) DGTR