MANU/REVU/0009/2022
Ministry : Ministry of Finance
Department/Board : Revenue
Notification No. : SO1065(E)
Date of Notification : 10.03.2022
Date of Publication : 10.03.2022
Industry: Finance
Use of Aadhaar authentication services for validation of identity of users of the FINnet system
S.O.1065(E).--In exercise of the powers conferred by clause (aa) of sub-section (2) of section 53 of the Aadhaar (Targeted Delivery of Financial and Other Subsidies, Benefits and Services) Act, 2016 (18 of 2016) read with rule 5 of the Aadhaar Authentication for Good Governance (Social Welfare, Innovation, Knowledge) Rules, 2020, the Central Government hereby notifies the use of Aadhaar authentication services for validation of identity of users of the FINnet system, on voluntary basis, in terms of rule 3 of the said rules.
[F. No. K-14020/8/2021-ES Cell-DOR]
ARVIND SARAN, Director