MANU/EAFF/0051/2021

Ministry : Ministry of Finance

Department/Board : Economic Affairs

Notification No. : F-04(2)-W&M/2018

Date of Notification : 23.12.2021

Date of Publication : 23.12.2021

Notification/ Circulars Referred : No. F.4(2)-W&M/2018 dated the 27th March, 2018 MANU/EAFF/0012/2018;F.4(2)-W&M/2018 dated the 5th April, 2018 MANU/EAFF/0027/2018

Citing Reference:
No. F.4(2)-W&M/2018 dated the 27th March, 2018 MANU/EAFF/0012/2018  Modified

F.4(2)-W&M/2018 dated the 5th April, 2018 MANU/EAFF/0027/2018  Modified

Amendment to general notification of sale of Government of India Treasury Bills/Cash Managements Bills by Auction

No. F-04(2)-W&M/2018.--The Government of India hereby makes the following amendments to its Notifications in the Ministry of Finance No. F.4(2)-W&M/2018 dated the 27th March, 2018 and subsequent Amendment bearing F.4(2)-W&M/2018 dated the 5th April, 2018 relating to the Scheme for sale of Government of India Treasury Bills/Cash Managements Bills by Auction namely:-

2. In the said Notification,

(a) In Para 3 & 4 (ii), words 'Union Territories with legislature,' shall be added after the words 'State Governments,'; and

(b) In Para 4 (ii), words '(in 91/182/364 Day T-Bills)' shall be added after 'Nepal Rashtra Bank'.

By Order of the President of India,
ASHISH VACHHANI, Jt. Secy.