Madras HC: Dance Form Shouldn’t be Identified Using a Community's Name to Insult Community Members - (12 Jan 2023)
CIVIL
Madras High Court has directed State to ensure that no dance performance is identified using a caste/ tribal community's name so as to insult or degrade the persons belonging to such community.
Tags : MADRAS HIGH COURT DANCE FORM COMMUNITY INSULT
Share :
|