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SC: Suo Motu Case Initiated to Probe into Safety Measures Taken by Buildings and Coaching Institutes - (05 Aug 2024)

EDUCATION

SC has initiated Suo Motu case to look into safety measures being undertaken by buildings and coaching institutes in the national capital and stated that coaching institutes can operate online unless there is full compliance of safety norms and basic norms for dignified life of young ones.

Tags :   SUPREME COURT  COACHING INSTITUTES  SAFETY MEASURES

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