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SC: Buses Having All India Permit Shouldn’t be Obstructed from Movement in Tamil Nadu - (26 Jun 2024)

MOTOR VEHICLES

Supreme Court while passing an interim direction, has observed that buses registered in other states having all India permit should not face any hindrance or obstruction in the way of movement within the State of Tamil Nadu.

Tags :   SUPREME COURT  ALL INDIA PERMIT  STATE OF TAMIL NADU

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