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Bom. HC: Release of Film ‘Hamare Baarah’ Permitted After Agreement on Deletion of Certain Portions - (19 Jun 2024)

MEDIA AND COMMUNICATION

Bombay High Court has allowed the release of the film ‘Hamare Baarah’ after the makers agreed to make changes in certain portions and adding disclaimers.

Tags :   BOMBAY HIGH COURT  HAMARE BAARAH  DISCLAIMERS

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