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Delhi High Court Directs Removal of Tweets By Congress Leaders Against Journalist Rajat Sharma - (17 Jun 2024)

CIVIL

Del. HC while granting ex-parte ad interim injunction in favour of Journalist Rajat Sharma in his defamation suit has directed removal of tweets made by Congress leaders Ragini Nayak, Jairam Ramesh & Pawan Khera alleging that he used abusive language on air during a show on the election result day.

Tags :   DELHI HIGH COURT  RAJAT SHARMA  RAGINI NAYAK  JAIRAM RAMESH  PAWAN KHERA

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