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Madras High Court Lauds TN Government for Its Gender and Sexual Minority Policy - (11 Jun 2024)

CIVIL

Madras High Court has lauded the Tamil Nadu Government for its Gender and Sexual Minority Policy which is an effort to create safe space for persons of the LGBTQIA+ community, and observed that this policy will set a precedent for the entire country and give a day of hope for the LGBTQIA+ community.

Tags :   MADRAS HIGH COURT  LGBTQIA+ COMMUNITY  MINORITY POLICY

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