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Del. HC: National Testing Agency’s Stand Sought on Plea Against Award of Grace Marks - (10 Jun 2024)

EDUCATION

Delhi High Court has sought the stand of the National Testing Agency in a plea that has challenged the award of grace marks to candidates for one question in the NEET (UG) Examination.

Tags :   DELHI HIGH COURT  NATIONAL TESTING AGENCY  NEET (UG) EXAMINATION

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