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Delhi High Court: AAP's Plea for Temporary Office Space to be Decided Within 6 Weeks - (05 Jun 2024)

CIVIL

Delhi High Court has directed the Central Government to decide within six weeks, the Aam Aadmi Party’s representation for temporary office space in the national capital till the time land is allotted for construction of permanent office space.

Tags :   DELHI HIGH COURT  TEMPORARY ACCOMMODATION  SIX WEEKS

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