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Del HC: Nodal Authority Appointed for Drafting Procedure to Prevent Tree Felling in North Campus, DU - (28 May 2024)

CIVIL

Delhi Government's Chief Secretary has been appointed by the Delhi High Court as the nodal officer to draft procedure for preventing the felling of trees or transplantation of trees in the North Campus of Delhi University in order to expand or develop its infrastructure.

Tags :   CHIEF SECRETARY  DRAFTING PROCEDURE  NODAL AUTHORITY

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