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Del. HC: Donor/Recipient to be Informed Via WhatsApp/Email about Deficie. in Organ Transplant Docs. - (22 May 2024)

LAW OF MEDICINE

Del HC has clarified that whenever communication needs to be given to either the donor or recipient regarding deficiencies in documentation or procedural formalities, a communication shall be sent by email or WhatsApp to the donor or recipient or any of their close relatives.

Tags :   DELHI HIGH COURT  COMMUNICATION  ORGAN TRANSPLANT

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