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Mad. HC: Ritual of Devotee Rolling Over Leaves on Which Food Was Eaten by Others, Allowed - (20 May 2024)

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Mad. HC has allowed a person to perform ritual of rolling over leaves on which food was eaten by others and observed that if right to privacy includes sexual and gender orientation, it certainly includes one's spiritual orientation also which can be expressed in the manner the individual deems fit.

Tags :   MADRAS HIGH COURT  SPIRITUAL ORIENTATION  RIGHT TO PRIVACY

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