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Del. HC: Administration has Turned Blind Eye Towards Functioning of Dairies in National Capital - (09 May 2024)

CIVIL

Delhi High Court while dealing with a plea alleging violation of various laws by dairy colonies in Delhi, has observed that the administration has completely ignored the issues related to the functioning of dairies in the national capital and the cattle situated therein.

Tags :   DELHI HIGH COURT  NATIONAL CAPITAL  DAIRIES

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