Del. HC: Nation-Wide Reputation Gained by ‘Amul’, Protection of Its TM Would Transcend All Classes - (10 Apr 2024)
INTELLECTUAL PROPERTY RIGHTS
Delhi High Court has held that the mark 'AMUL' has acquired huge, undiluted, enduring significance and nation-wide reputation and its protection would transcend all classes having been declared a well-known mark.
Tags : DELHI HIGH COURT TRADEMARK REPUTATION AMUL
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