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All. HC: Mandatorily Pass Order to Disclose Assets and Liabilities in Maintenance Proceedings - (15 Mar 2024)

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Allahabad High Court has directed all Presiding Officers dealing with maintenance proceedings in the State to pass orders making it mandatory for the parties to file affidavits for disclosing assets and liabilities.

Tags :   ALLAHABAD HIGH COURT  PRESIDING OFFICERS  MAINTENANCE PROCEEDINGS  ASSETS  LIABILITIES

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