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SC: SBI’s Application for Extension of Time for Furnishing Electoral Bonds Details Dismissed - (11 Mar 2024)

ELECTION

Supreme Court has dismissed the State Bank of India’s (SBI) application that was filed for an extension of time for furnishing electoral bond details on the ground that necessary information is readily available with the bank.

Tags :   SUPREME COURT  STATE BANK OF INDIA  ELECTORAL BONDS  EXTENSION OF TIME

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