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Del. HC: Schools May Not Insist On Following Neighbourhood Criteria For Admissions - (01 Jun 2023)

EDUCATION

Delhi High Court while observing that it may not be possible for Directorate of Education to follow neighbourhood criteria while allotting seats has stated that schools in national capital may not insist upon following neighbourhood criteria strictly in cases of admission under EWS or DG category.

Tags :   DELHI HIGH COURT  NEIGHBOURHOOD CRITERIA  EWS CATEGORY  DG CATEGORY

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