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Del. HC: Lawyers Duty Towards Client Has to be Respected by All Concerned - (30 May 2023)

CIVIL

Delhi High Court while observing that Lawyers are an essential and powerful pillar of judicial adjudicatory process and therefore, their duty towards a client has to be respected by all has stated that lawyers are bound by their commitment to the duties cast on them by BCI Rules.

Tags :   DELHI HIGH COURT  LAWYERS  CLIENT

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