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SC: Conduct Expert Committee Meeting Regarding Implementation of Section 136A MV Act - (09 Jan 2023)

MOTOR VEHICLES

Supreme Court while hearing plea regarding road safety through electronic monitoring has directed that a meeting to be convened by chairperson of SC Committee on Road Safety to set out an agreed formulation of modalities for implementing provisions of Section 136A of Motor Vehicles (MV) Act.

Tags :   SUPREME COURT  EXPERT COMMITTEE  ELECTRONIC MONITORING  ROAD SAFETY

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