Bombay HC Conducts Emergency Hearing from CJ’s Residence as Court Staff Deployed for Elections  ||  Madras HC: Preventive Detention Laws are Draconian, Cannot be Used to Curb Dissent or Settle Politics  ||  HP HC: Mere Interest in a Project Cannot Justify Impleading a Non-Signatory in Arbitration  ||  J&K&L HC: Women Accused in Non-Bailable Offences Form a Distinct Class Beyond Sec 437 CrPC Rigour  ||  Bombay HC Restores IMAX’s Enforcement of Foreign Awards Against E-City, Applying Res Judicata  ||  Supreme Court Upholds Cancellation of Bail For Man Accused of Assault Causing Miscarriage  ||  J&K&L High Court Invalidates Residence-Based Reservation, Citing Violation of Article 16  ||  Kerala HC Denies Parole to Life Convict in TP Chandrasekharan Murder Case For Cousin's Funeral  ||  High Court Grants Bail to J&K Bank Manager in Multi-Crore Loan Fraud Case, Emphasizing Bail As Rule  ||  J&K HC: Civil Remedy Alone Cannot Be Used To Quash Criminal Proceedings in Enso Tower Case    

Sunset Review of anti-dumping investigation concerning imports of "Ammonium Nitrate" originating in or exported from Russia, Georgia and Iran- (Ministry of Finance ) (31 Aug 2022)

MANU/REVU/0065/2022

Customs

1. The undersigned is directed to refer to Sunset Review anti-dumping investigation final findings on the above subject issued vide notification F. No. 7/11/2021-DGTR, dated the 10th June, 2022, wherein it was recommended to continue anti-dumping duty on imports of "Ammonium Nitrate" originating in or exported from Russia and Iran.

2. In exercise of the powers conferred by sub-sections (1) and (5) of section 9A of the Customs Tariff Act, read with rules 18 and 20 of the Customs Tariff (Identification, Assessment and Collection of Anti-dumping Duty on Dumped Articles and for Determination of Injury) Rules, 1995, the Central Government, after considering the final findings of the designated authority, has decided not to accept the aforesaid recommendations.

Tags :   SUNSET REVIEW  ANTI-DUMPING  INVESTIGATION

Share :        

Disclaimer | Copyright 2026 - All Rights Reserved