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Due date for depositing the tax in FORM GST PMT-06 for the month of April, 2022 extended till the 27th day of May, 2022.- (Ministry of Finance ) (17 May 2022)

MANU/CGST/0007/2022

Goods and Services Tax

In exercise of the powers conferred by the first proviso to sub-rule (3) of rule 61 of the Central Goods and Services Tax Rules, 2017, the Commissioner, on the recommendations of the Council, hereby extends the due date for depositing the tax due under proviso to sub-section (7) of section 39 of the Central Goods and Services Tax Act, 2017 in FORM GST PMT-06 for the month of April, 2022 till the 27th day of May, 2022.

Tags :   DUE DATE  TAX  EXTENSION

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