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DELHI HC DIRECTS WHATSAPP TO TAKE DOWN GROUPS ILLEGALLY CIRCULATING E-NEWSPAPERS - (29 Dec 2021)

Intellectual Property Rights

Delhi High Court has directed Whatsapp to take down or block the WhatsApp groups unauthorisedly and illegally circulating the e-newspaper owned by Dainik Bhaskar Corp. Ltd. The Court has observed that the plaintiff would suffered irreparable loss if an ex-parte order of injunction is not granted against those illegally circulating and distributing the e-newspaper.

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