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Del. HC: Cancellation of Nizamuddin Food Outlet's 'Andaaz-E-Nizaam' Trademark Ordered - (09 Aug 2024)

INTELLECTUAL PROPERTY RIGHTS

Delhi High Court, in a trademark infringement case file by an Indian restaurant chain “Nizam's”, has directed the cancellation of a trademark registered in favour of a food outlet “Andaaz-e-Nizaam” in Delhi’s Nizamuddin area.

Tags :   DELHI HIGH COURT  ANDAAZ-E-NIZAAM  NIZAM

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